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[Cites 0, Cited by 0] [Section 252] [Entire Act]

State of Andhra Pradesh - Subsection

Section 252(2) in Andhra Pradesh Municipalities Act, 1965

(2)The Council may, by written order, declare what amount of superficial and cubic space shall be deemed for the purpose of sub-section (1) to be necessary for each occupant of a building or room.