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State of Uttar Pradesh - Section

Section 17 in U.P. Judicial Officers' Service Rules, 1960

17. Admission to the Viva Voce, etc.

- After the marks obtained by the candidates in the written test have been received, a consolidated list of the candidates shall be prepared in order of merit and laid before the Commission. The list shall show neither the roll numbers nor the names of the candidates, but shall only give the serial numbers in order of merit and the total marks obtained by each specifying such of them, if any, as belonging to the Scheduled Castes. The Commission shall call for interview as many candidates as have shown their suitability for appointment in the written test and shall award marks up to a maximum of 150. The marks so awarded shall be added to the marks obtained in the written examination.