Section 1(1) in Delhi Classification of Prisons Rules, 1988
(1)These rules may be called Delhi Classification of Prisons Rules, [1988]. [Published in Delhi Gazette, Extraordinary Part IV, No. 76, dated 18th April, 1988 vide notification No. F. 9(75)/87-Home (General)(I), in exercise of the powers conferred under Prisons Act, 1894 (Act IX of 1894) by the Administrator of the Union Territory of Delhi.]
