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Himachal Pradesh High Court

Niranjan Singh vs . State Of Hp And Others on 17 June, 2024

Niranjan Singh vs. State of HP and others CWP No.4912 of 2024 .

17.06.2024 Present: Mr. Atul G. Sood, Advocate, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for the respondents/State.

Learned counsel for the petitioner to justify the maintainability of the present petition.

List after two weeks.

                              r             to                   ( Bipin C. Negi )

                June 17, 2024 (KS)                                    Judge








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