Himachal Pradesh High Court
Niranjan Singh vs . State Of Hp And Others on 17 June, 2024
Niranjan Singh vs. State of HP and others CWP No.4912 of 2024 .
17.06.2024 Present: Mr. Atul G. Sood, Advocate, for the petitioner.
Mr. Raj Kumar Negi, Additional Advocate General, for the respondents/State.
Learned counsel for the petitioner to justify the maintainability of the present petition.
List after two weeks.
r to ( Bipin C. Negi )
June 17, 2024 (KS) Judge
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