Central Administrative Tribunal - Allahabad
Ram Preet Mall S/O Shri Ram Tapesar Mall ... vs Union Of India Through General Manager on 5 April, 2010
(OPEN COURT) CENTRAL ADMINISTRATIVE TRIBUNAL ALLAHABAD BENCH ALLAHABAD ALLAHABAD this the 05th day of April 2010. HONBLE MR. S.N. SHUKLA, MEMBER- A ORIGINAL APPLICATION NO. 465 OF 2010 Ram Preet Mall S/o Shri Ram Tapesar Mall (Khalasi) R/o Village Parasiya Mall, Post Office Deoria, Police Station Deoria, District Deoria. Applicant. VE R S U S 1. Union of India through General Manager, North Eastern Railway, Gorakhpur. 2. Divisional Railway Manager, N.E.R, Varanasi Division, Varanasi. 3. The Chief Administrative Officer (Construction), North Eastern Railway, Gorakhpur. ..Respondents Advocate for the applicant: Sri Vinod Kumar Advocate for the Respondents : Sri P.N Rai O R D E R
Heard Shri Vinod Kumar, learned counsel for the applicant and Shri P.N Rai, learned counsel for the respondents.
2. The applicant claims to have been applied for screening test but the respondents are silent about his candidature, whereas other similarly situated candidates were called for their screening and thereafter absorbed in the Railway Department. It is also claimed that several representations have been filed of this regard and last such representation is dated 22.2.2010.
3. Learned counsel for the respondents, on the other hand, vehemently argued that there is a substantial delay in filing of this O.A. and in any event the result of the representation of the applicant is very recent and the O.A. is premature on this score also.
4. Accordingly, this O.A. is premature and hence stands dismissed nothing, however, preclude the applicant for approaching the Tribunal at appropriate time. No order as to costs.
Be it noted that I have not passed any order on the merits of the case.
A.M Manish/-
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