Punjab-Haryana High Court
Sahil Aggarwal vs State Of Punjab And Others on 10 May, 2012
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
CWP No. 22596 of 2011
Date of Decision: 10.05.2012
Sahil Aggarwal ..........Petitioner
versus
State of Punjab and others ......... Respondents
CORAM: Hon'ble Mr. Justice Ajay Tewari
Present: Mr. Sourabh Goel, Advocate
for the petitioner.
Mr.Jaswinder Singh, DAG, Punjab.
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1. Whether Reporters of local papers may be allowed to see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
Ajay Tewari, J. (Oral):
For orders see CWP No. 20226 of 2011 (Pawan Bishnoi and another v. State of Punjab and others).
(AJAY TEWARI) JUDGE May 10, 2012 sunita