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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(n) in Chhattisgarh Food and Nutritional Security Act, 2012

(n)"Homeless Person" means a person who does not have home and lives as such on the roadside, pavements or in such other places or in the open, including a person living in shelters for homeless or beggars or such other homes;