Karnataka High Court
D Mohammed Rafiq S/O. S. Syed Hyder Ali vs Hafeeza Bani Alias Hafeeza Bibi on 12 December, 2024
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NC: 2024:KHC-D:18089
WP No. 101435 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 12TH DAY OF DECEMBER, 2024
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
WRIT PETITION NO.101435 OF 2023 (GM-FC)
BETWEEN:
D. MOHAMMED RAFIQ,
S/O S. SYED HYDER ALI,
AGED ABOUT 37 YEARS,
R/O: BEHIND SELECT TALKIES,
OPP. ITI COLLEGE, COWL BAZAAR,
BALLARI-583 101.
... PETITIONER
(BY SRI. Y LAKSHMIKANT REDDY, ADVOCATE-ABSENT)
AND:
1. HAFEEZA BANI @ HAFEEZA BIBI,
W/O. MOHAMMED RAFIQ,
AGED ABOUT 33 YEARS,
OCC: HOUSEWIFE,
Digitally signed
by V N BADIGER
Location: HIGH 2. MUBINA KOUSAR,
VN COURT OF
BADIGER
KARNATAKA
DHARWAD
D/O. MOHAMMED RAFIQ,
BENCH
Date: 2024.12.20
12:25:35 +0530
AGED ABOUT 12 YEARS,
3. AYESHA ANJUM,
D/O. MOHAMMED RAFIQ,
AGED ABOUT 10 YEARS,
4. UMME KULUSUM,
D/O. MOHAMMED RAFIQ,
AGED ABOUT 6 YEARS,
SINCE THE RESPONDENT NO.2 TO 4 ARE
MINORS THEY ARE R/BY THE POWER OF
ATTORNEY HOLDER, SMT. BANU BI
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NC: 2024:KHC-D:18089
WP No. 101435 of 2023
W/O. SHAMEED, AGED ABOUT 46 YEARS,
OCC: HOUSEWIFE,
R/O: H.NO.132, W.NO.26,
3RD CROSS, NEAR MEHABOOBIA MASJID,
JAGRUTHI NAGAR, COWL BAZAAR,
BALLARI, APPOINTED BY HER DAUGHTER,
SMT. HAFEEZA BANU WHO IS MOTHER
OF THE MINOR RESPONDENTS.
...RESPONDENTS
(RESPONDENT SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE WRIT, DIRECTION, ORDER OR ORDERS IN THE NATURE
OF CERTIORARI QUASHING THE ORDER DATED 27.01.2023
PASSED BY THE PRINCIPAL JUDGE FAMILY COURT AT BALLARI
IN CRL. MISC.397/2022 COPY AS PER ANNEXURE-G AND
GRANT ANY OTHER RELIEF AS DEEMED FIT.
THIS WRIT PETITION IS COMING ON FOR DISMISSAL,
THIS DAY, THE COURT MADE THE FOLLOWING:
CORAM: THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
ORAL ORDER
This Court, by order dated 03.03.2023, granted interim order on the condition that the petitioner-husband shall continue to pay maintenance at the rate of Rs.7,000/- per month to the wife and children together. Thereafter, the matter was listed on 24.10.2024, and as there was no representation on behalf of the petitioner, the matter was -3- NC: 2024:KHC-D:18089 WP No. 101435 of 2023 directed to be listed on 19.11.2024. On 19.11.2024, there was no representation and again the matter was directed to be listed on 12.12.2024 under the caption 'For Dismissal. Today also there is no representation on behalf of the petitioner. Hence, the petition is dismissed for non-prosecution.
Sd/-
JUSTICE LALITHA KANNEGANTI KMS CT:BCK LIST NO.: 1 SL NO.: 12