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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(lf) in Telecommunication Tariff Order, 1999

(lf)[ "significant market power (SMP)" means a service provider holding a share of at least thirty per cent. of total activity in a relevant market; [Inserted by Act No. 1 of 2018, dated 16.2.2018.]