Supreme Court - Daily Orders
Akshat Tandon And Others vs Securities And Exchange Board Of India on 9 January, 2017
Bench: Dipak Misra, R. Banumathi
ITEM NO.49 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).33/2017
AKSHAT TANDON AND OTHERS Appellant(s)
VERSUS
SECURITIES AND EXCHANGE BOARD OF INDIA Respondent(s)
(with appln. (s) for ex-parte stay and office report)
Date : 09/01/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s)
Mr. Ajai Kumar Mishra, Sr. Adv.
Mr. Tanmaya Agarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks.
Till the next date of hearing, there shall be stay of operation and implementation of the impugned Judgment dated 05.10.2016 of Securities Appellate Tribunal, Mumbai, in Appeal No.374 of 2014.
Tag with C.A.No.14730 of 2015.
(Ashok Raj Singh) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2017.01.09
18:37:41 IST
Reason: