Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 178 in Rajasthan Registration Rules, 1955

178. Form of oath or affirmation.

- The form of oath or affirmation prescribed for witnesses is:For an oath. - "The evidence which I shall give to the court shall be the truth. the whole truth and nothing but the truth. So help me God".For an affirmation. - "I solemnly affirm that the evidence which I shall give to the court shall be the truth, the whole truth and nothing but the truth".