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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(f) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(f)to make Regulations with regard to the residence, discipline of students in the departments and the constituent colleges, and institutions imparting Post-graduate courses and for the promotion of their health and welfare;