Indian Kanoon - Search engine for Indian Law

Himachal Pradesh High Court

M/S Bharat Cuisine Services vs . State Of Hp And on 13 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

M/s Bharat Cuisine Services vs. State of HP and others CWP No.4502 of 2023 .

13.07.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocates General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

CWP No.4502/2023 & CMP No.8574/2023 Issue notice. Ms. Sharmila Patiyal, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. Reply/instructions be filed/obtained within two days.

List on 17.7.2023.

The application is disposed of with a direction to the applicant to file translated copies of the Annexure(s) in question within two days.

                                                      ( Tarlok Singh Chauhan )
                                                                Judge



                                                           ( Satyen Vaidya )
                 July 13, 2023 (KS)                             Judge




                                                            ::: Downloaded on - 13/07/2023 20:36:59 :::CIS