Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Jammu-Kashmir - Subsection Section 55(g) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) (g)maintain separate lists of the members, creditors and other persons having claims against the cooperative;
