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Patna High Court - Orders

Ram Dhani Mahto vs The State Of Bihar & Ors on 31 March, 2009

Author: Mridula Mishra

Bench: Mridula Mishra

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     C.W.J.C. No.2074 of 2009
       RAM DHANI MAHTO Vrs. THE STATE OF BIHAR & ORS.
                               ****

/4/ 31.03.2009 Put up on 6th April, 2009, within first five cases, along with M.J.C. No. 1085 of 2009.

( Mridula Mishra, J. ) S.A.