Patna High Court - Orders
Ram Dhani Mahto vs The State Of Bihar & Ors on 31 March, 2009
Author: Mridula Mishra
Bench: Mridula Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.W.J.C. No.2074 of 2009
RAM DHANI MAHTO Vrs. THE STATE OF BIHAR & ORS.
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/4/ 31.03.2009 Put up on 6th April, 2009, within first five cases, along with M.J.C. No. 1085 of 2009.
( Mridula Mishra, J. ) S.A.