Section 119 in Uttarakhand Panchayati Raj Act, 2016
119. Custody and deposit of Zila Nidhi.
- Subject to the provisions of this Act, the Zila Nidhi, in reference to the Zila Panchayat, shall be deposited in such Treasury or sub-treasury or in such Nationalized Banks, Local Banks, Cooperative Banks and post office after opening account therein decided by as State Government.
