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Delhi High Court - Orders

Basant Kumar Goswami vs State Of Nct Of Delhi & Anr on 20 March, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 1345/2019 & CRL.M.A. 5386/2019
                                BASANT KUMAR GOSWAMI                  ..... Petitioner
                                            Through: Mr.Pankaj Singh, Ms. Vibha Bhat and
                                                     Ms.Ananya Singh, Advs.
                                            versus

                                STATE OF NCT OF DELHI & ANR              ..... Respondents
                                              Through: Mr. Naresh Kumar Chahar, APP for
                                                         the State
                                                         Mr.Prakash   Chand,      Adv     for
                                                         complainant.
                                CORAM:
                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                              ORDER

% 20.03.2023

1. The learned counsel for the petitioner seeks time to file rejoinder.

2. Let the same be filed within two weeks' from today with an advance copy to the opposite side.

3. List on 02.08.2023.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J.

MARCH 20, 2023 neelam Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:27.03.2023 13:20:51