Delhi High Court - Orders
Basant Kumar Goswami vs State Of Nct Of Delhi & Anr on 20 March, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1345/2019 & CRL.M.A. 5386/2019
BASANT KUMAR GOSWAMI ..... Petitioner
Through: Mr.Pankaj Singh, Ms. Vibha Bhat and
Ms.Ananya Singh, Advs.
versus
STATE OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Naresh Kumar Chahar, APP for
the State
Mr.Prakash Chand, Adv for
complainant.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 20.03.2023
1. The learned counsel for the petitioner seeks time to file rejoinder.
2. Let the same be filed within two weeks' from today with an advance copy to the opposite side.
3. List on 02.08.2023.
4. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J.
MARCH 20, 2023 neelam Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:27.03.2023 13:20:51