Supreme Court - Daily Orders
B.E. Billimoria And Company Ltd. Shiv ... vs Mahindra Bebanco Developers Ltd. on 11 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.44 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23407/2017
(Arising out of impugned final judgment and order dated 29-08-2017
in CAL No. 35/2017 passed by the High Court of Judicature at
Bombay)
B.E. BILLIMORIA AND COMPANY LTD. SHIV SAGAR ESTATE Petitioner(s)
VERSUS
MAHINDRA BEBANCO DEVELOPERS LTD. & ANR. Respondent(s)
( and IA No.88808/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 11-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. K.V. Viswanathan, Sr.Adv.
Mr. Monish Panda, Adv.
Mr. Rohan Mathur. Adv.
Ms. Dejlepti Bhardwaj, Av.
Mr. Mrinal Bharat Ram, Adv.
Mr. Ayush Sharma, AOR
For Respondent(s) Mr. Shyam Divan, Sr.Adv.
Mr. Kunal Vajani, Adv.
Mr.Swapnil Khatri, Adv.
Mr. Aman Gandhi, Adv.
Mr. Amitabh Tewari, Adv.
Mr. Abhirath Thakur, Adv.
Ms. Pranaya Goyal, AOR
Mr Pravin Samdani, Sr.Adv.
Mr. Tishampati Sen, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Not to be placed before a bench of which Hon'ble Mr. Justice Rohinton Fali Nariman is a member.
Signature Not Verified Digitally signed by USHA RANI BHARDWAJ Date: 2017.09.12 16:19:22 IST Reason: (USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER