Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002

4. Prohibition of smoking and spitting in place of public work or use.

- No person shall smoke or spit in any place of public work or use.