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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1)(d) in The Jharkhand State Electricity Regulatory Commission (Guidelines for Establishment of Forum for Redressal of Grievances of the Consumers and Electricity Ombudsman) Regulations, 2011

(d)prima facie, there is no loss or damage or inconvenience caused to the complainant.