Section 7(2)(b) in Orissa Entry Tax Act, 1999

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(b) in Orissa Entry Tax Act, 1999

(b)Revised returns may also be furnished by the registered dealer under this Act if revised returns are furnished under VAT Act and the rules made thereunder :

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State of Odisha - Subsection

Section 7(2)(b) in Orissa Entry Tax Act, 1999