Rajasthan High Court - Jaipur
Manoj Kumar Chaudhary And Ors vs Union Of India And Ors on 17 July, 2019
Author: Chief Justice
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 8907/2016
Society For Un Aided Pvt Ltd Andors
----Petitioner
Versus
State Education Departmentors
----Respondent
Connected With D.B. Civil Writ Petition No. 8947/2016 Satya Narain Badangadia Andanr
----Petitioner Versus State Of Raj
----Respondent D.B. Civil Writ Petition No. 10767/2016 Dr Mrs Minal Bafnaandors
----Petitioner Versus State Of Raj And Ors
----Respondent D.B. Civil Writ Petition No. 13469/2016 Society Of Catholic Education
----Petitioner Versus State Of Raj And Ors
----Respondent D.B. Civil Writ Petition No. 6080/2017 Sushil Sharma
----Petitioner Versus State Of Raj And Ors
----Respondent D.B. Civil Writ Petition No. 20168/2017 Rajasthan Pvt Education
----Petitioner Versus State Of Rajasthan
----Respondent D.B. Civil Writ Petition No. 8765/2018 Peeyush Jain And Ors (Downloaded on 01/09/2019 at 07:49:06 PM) (2 of 8) [CW-8907/2016]
----Petitioner Versus U O I And Ors
----Respondent D.B. Civil Writ Petition No. 8958/2018 Bharatiya Vidya Bhavan And Anr
----Petitioner Versus State Education Department Anr
----Respondent D.B. Civil Writ Petition No. 8959/2018 Bharatiya Vidya Bhavan Vidyashram
----Petitioner Versus State Education Department Ors
----Respondent D.B. Civil Writ Petition No. 9620/2018 Kirtika Jain And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 10690/2018 Naresh Dagur And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 10782/2018 Vipul Jain And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 11562/2018 Arti Mittal And Ors
----Petitioner Versus Union Of India And Ors
----Respondent (Downloaded on 01/09/2019 at 07:49:06 PM) (3 of 8) [CW-8907/2016] D.B. Civil Writ Petition No. 12086/2018 Manoj Kumar Chaudhary And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12087/2018 Deepak And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12088/2018 Madhav Dev Shekhawat And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12089/2018 Geeta Poswal And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12091/2018 Pratap Singh Lodha And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12092/2018 Monika Tambi
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12094/2018 Manish Munot And Ors
----Petitioner Versus (Downloaded on 01/09/2019 at 07:49:06 PM) (4 of 8) [CW-8907/2016] Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12095/2018 Dinesh Sharma And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12096/2018 Manali Kothari And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12097/2018 Ambrish And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12736/2018 Pushpendar Kumar Choudhary And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12737/2018 Pankaj Mathur And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12738/2018 Priyanka Garg And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12739/2018 Sweety Jain And Ors (Downloaded on 01/09/2019 at 07:49:06 PM) (5 of 8) [CW-8907/2016]
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12740/2018 Manish Bansal And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12741/2018 Ashish Bakiwala And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12742/2018 Dharmendra Kumar Dagur And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12743/2018 Divya Patawari And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12744/2018 Praveen Kumar Garg And Ors
----Petitioner Versus Union Of India And Ors
----Respondent D.B. Civil Writ Petition No. 12745/2018 Raghu Haridasan Nair And Ors
----Petitioner Versus Union Of India And Ors
----Respondent (Downloaded on 01/09/2019 at 07:49:06 PM) (6 of 8) [CW-8907/2016] D.B. Civil Writ Petition No. 13672/2018 Manoj Kumar Rathi S/o Gordhan Das Rathi
----Petitioner Versus Union Of India Through Secretary, Ministry Of Human Resources Development
----Respondent D.B. Civil Writ Petition No. 14089/2018 Praveen Pal Chugh S/o Shri Gyan Chand Chugh
----Petitioner Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 14095/2018 Santosh Kumar Joshi S/o Parmeshwar Lal Joshi
----Petitioner Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 14096/2018 Giriwar Gupta S/o Shri Ratan Lal Gupta
----Petitioner Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 14110/2018 Hitesh Haritwal S/o Shri Banwari Lal
----Petitioner Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 14130/2018 Pankaj Kumar Dhancholiya S/o Shri Mahesh Kumar
----Petitioner Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 14681/2018 Girraj Soni S/o Shri Suraj Narain Soni
----Petitioner (Downloaded on 01/09/2019 at 07:49:06 PM) (7 of 8) [CW-8907/2016] Versus Central Board Of Secondary Education Through Its Chairperson
----Respondent D.B. Civil Writ Petition No. 17446/2018 Aditya Sharma S/o Shri Ram Sharan Sharma
----Petitioner Versus Central Borad Of Secondary Education
----Respondent D.B. Civil Writ Petition No. 2222/2019 Atul Munot S/o- Shri R. S. Munot
----Petitioner Versus Central Board Of Secondary Education
----Respondent D.B. Civil Writ Petition No. 9406/2019 Gracy Mathur (Minor)
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Prateek Kasliwal Mr. Mahendra Singh Mr. Dilip Sinsinwar For Respondent(s) : Ms. Manjeet Kaur Mr. Rajendra Soni Mr. M.S.Raghav Mr. Ganesh Meena, AAG Mr. Mahendra Shah HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 17/07/2019 Learned counsel for the parties are requested to cooperate and ensure that (i) a common set of written submissions is filed (Downloaded on 01/09/2019 at 07:49:06 PM) (8 of 8) [CW-8907/2016] on behalf of each category of the petitioners (institutions and parents) on the one and on behalf of the respondents/State on the other & (ii) counsel for the parties i.e. the petitioners and the respondents shall file common compilation comprising all relevant judgments/Government orders/enactments etc. on which they seek to place reliance, well before the next date.
The above shall be completed at least two weeks before the next date.
Registry is directed to list these cases on 27 th August, 2019 for hearing alongwith S.B.Civil Writ Petition Nos. 11703/2019, 6888/2019, 6921/2019, 3823/2019 & 7009/2019.
(SANJEEV PRAKASH SHARMA),J (S. RAVINDRA BHAT),CJ RP Sharma/Anu/ 76-118 (Downloaded on 01/09/2019 at 07:49:06 PM) Powered by TCPDF (www.tcpdf.org)