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Rajasthan High Court - Jaipur

Ashwini Kumar Sharma vs The J M C And Anr on 21 August, 2009

Author: Prem Shanker Asopa

Bench: Prem Shanker Asopa

    

 
 
 

 S.B.Civil Writ Petition No.10151/2009

Date of order		:  		        	   21.08.2009
	
HON'BLE MR.JUSTICE PREM SHANKER ASOPA

Mr.G.C. Chatterjee for petitioner.   

Issue notice to the respondents. Meanwhile the status quo with regard to the house in question shall be maintained. (PREM SHANKER ASOPA),J.

Gandhi 229