Rajasthan High Court - Jaipur
Ashwini Kumar Sharma vs The J M C And Anr on 21 August, 2009
Author: Prem Shanker Asopa
Bench: Prem Shanker Asopa
S.B.Civil Writ Petition No.10151/2009 Date of order : 21.08.2009 HON'BLE MR.JUSTICE PREM SHANKER ASOPA Mr.G.C. Chatterjee for petitioner.
Issue notice to the respondents. Meanwhile the status quo with regard to the house in question shall be maintained. (PREM SHANKER ASOPA),J.
Gandhi 229