Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] British India - Subsection Section 8(3) in Bills of Exchange Act 1882 (3)A bill is payable to bearer which is expressed to be so payable, or on which the only or last indorsement is an indorsement in blank.
