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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bengal Presidency - Subsection

Section 4(v) in Police Regulations, Bengal , 1943

(v)the Police-station, which is divided into unions. The police-station as defined in section 4(1)(s) of the Code of Criminal Procedure, 1898, is the unit of investigation. Outposts exist in certain police-stations, as subordinate police posts, but they are not investigating centres.