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[Cites 0, Cited by 0] [Section 45C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45C(iii) in The U.P. Fundamental Rules

(iii)Compensatory allowances, other than travelling allowance, uniform allowance, clothing allowance, outfit allowance, special outfit allowance, uniform grant and grant for horse and saddlery, whether drawn from the Consolidated Fund of the State or from a local fund.