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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Societies Registration (Maharashtra) Rules, 1971

(2)There shall be a Public Trusts Registration Office at the Headquarters of every Region and Sub-Region mentioned in (1) of this rule.Note : - It shall come into force on the 15th August 1983].