Section 12 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979
12. Submission of returns.
- Every licensee shall, as soon as possible after the end of every year or on or before such date as the licensing authority may, by order, specify in this behalf, submit to the said authority a return in duplicate in the prescribed form in respect of each class of feed manufactured or processed by him during that year.
