Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jammu-Kashmir - Subsection Section 23(c) in Jammu and Kashmir Legal Services Authorities Act, 1997 (c)Chairman, Secretary, Members or officers or other employees of the High Court Legal Services Committees, Tehsil Legal Services Committees or the District Authority ; or
