Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] Daman and Diu - Subsection Section 106(1) in Daman and Diu Value Added Tax Regulation, 2005 (1)The Daman and Diu Sales Tax Act, 1964 (4 of 1964), as in force in Daman and Diu (referred to in this section as the "repealed Act"), is hereby repealed.
