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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(1)(b) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(b)The applicant shall state in detail, the reasons for which the exemption is required together with supporting documents including his capability in running the business and eligibility for the exemption sought.