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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(6) in The Coal Mines Regulations, 2011

(6)Subject to such exemption as may be granted by the Chief Inspector in writing and any conditions as he may specify therein, no rope the braking load of which at anyone point therein is less than 10 times the maximum static load on it when the cage or other means of conveyance attached to the end of the rope is at the lowest working point, shall be used.