Himachal Pradesh High Court
Nawal Thakur vs . State Of H.P. A/W Connected on 17 November, 2025
Nawal Thakur Vs. State of H.P. a/w connected .
matter.
Cr. Appeal Nos. 202 & 203 of 2012 17.11.2025 Present: Mr. Ajay Chandel, Advocate for the appellant in Cr. Appeal No. 202 of 2012.
Mr. Dushyant Dadwal, Advocate for the appellant of in Cr. Appeal No. 203 of 2012.
Mr. Lokender Kutlehria, Additional Advocate General for respondents/State, in both the appeals.
rt At the request of learned counsel for the appellants, list this matter for arguments after four weeks.
(Rakesh Kainthla) Judge 17th November, 2025 (Chander) ::: Downloaded on - 05/12/2025 22:10:29 :::CIS