Karnataka High Court
K Srinivasa S/O M Kalachari vs M Anjinappa S/O L Nanjappa on 8 September, 2011
Author: Subhash B.Adi
Bench: Subhash B.Adi
NATAIA ARI e _ Heh COURT GF } age iM % z Sage bt "7 1 cs AEAKA HIG Pl I & Min LOR Ae Bd PARES. PEER | OA BS, aoe frau IN THE HIGH COURT OF EARNATAKA AT BANGALORE ey a gy, 2 Se a % Se GE og . PRAT Ee? err 4 ay are Lay cae SEP TE SSE R, 2011 i IRTICH SUBHASH BAD! .- MPA CROE i 3! 1435/9041 IN MPA NO: 8486/9010 BETWEEN K SRINTVABA 8/O MW KALACHAR! AGED ABOUT 38 FES RIANO. 31, 12° CROSS, BOT) tADPA are Oe ne HEAR RATEAN AD ARTE ES TS, A AGA NACA EXTENSION, RT NAGARA PORT, BANGALORE. APPELLANT i AM TEAREA S/o L MANUAPPA SEVENTY BBS 68 FEARS, 7 KATTGRAAHALLI, JALATIOBRLA, BANGALORE NORTH, BANGALORE. . SESS. weer, & EF CSTs ore eye 4 _ (BY BEL A E BEAT, ADY.,) Coeeh $4 ae 22 fo BAU Aor Pay ee oF fe LYS) OF BY AO? BOAINST TRE ee & ge COURT we a gm SALA Pil & F, swag an, aaa eh 4 Mg NO.1S11/2007 ON THE PILE OF VIT ADDITIONAL JUDGE, MEMBER, MA CTY, COURT OF 3 BANGALORE, PARTLY ALLOWING THE a ¥ FOR COMPENSATIO! BAND EEE EISG ENE HANCEMENT "OE COMPENSATION, WL ANJANASCPA URE BAR ILSAPP 3 pe OL RANJAPPA GED ABOUT Se YEARS, TRE NAB ALDI, UALR OBL. -_ BANGALORE By ORTH, BANGAL ALOFT Re: (BY SRE A K BHAT. ADV... AND SRINIVAS URY KS RINTVASA AGED Ab our a7 YEARS. 8/OM BALACKARI 7 RPA RO. 21, 1ST Ope Muth ening "BLOCK oa NEAR PATHAR APARTMEDTS, GANGA NAG BAK EXT TER WSION, wT BESAGR, PORT BANG Sh LORE "$60 aoe. ee) + CROB IN MPA NO.€486/2010 FILED U/ORDER 'PO, AGAINGT THE JUDGEMENT AND +6. 20 10 PASBED IN MVC MO.1511/2007 EBACE, ARTS ---- MEMBER, MACT-VW, BARIGALOKE, _AWABISUNS & COMPENSAT MS a OP BS.2O0000/- Wie TRETEREST AT 806 2A. PROM TRE DATE OF PERRO' TELL os 3 .2
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