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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Telecommunications Act, 2023

(4)The Central Government shall assign spectrum for telecommunication through auction except for entries listed in the First Schedule for which assignment shall be done by administrative process.Explanation.- For the purposes of this sub-section,-
(a)“administrative process” means assignment of spectrum without holding an auction;
(b)“auction” means a bid process for assignment of spectrum.