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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(2)The Chairperson or in his absence the Deputy Chairperson in case of Metropolitan Region Development Authority/Vice-Chairperson in case of Urban Development Authority shall preside over the meetings of the Authority.