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[Cites 0, Cited by 0] [Section 308] [Entire Act]

State of Rajasthan - Subsection

Section 308(4) in Rajasthan Panchayati Raj Rules, 1996

(4)The place where the vehicle shall be taken for service or lubrication or repair shall be decided by the concerned Standing Committee of the Panchayat Samiti or the Zila Parishad as the case may be, by a resolution.