Section 1 in The Bihar State Advocates' Welfare Fund Act, 1983
1. Short title, extent and commencement.
(1)This Act may be called "the Bihar State Advocates' Welfare Fund Act, 1983".(2)It extends to the whole of the State of Bihar.(3)It shall not apply to persons who have retired from service and have been paid or are entitled to payment of retirement benefits from his employer.
