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State of Odisha - Section

Section 53 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

53. Payments.

- The payments made in satisfaction of the demand shall be posted in Column 17 daily. The entries shall be made by the cashier and checked by the Accountant/Auditor from the challans and when all the receipts have been posted they shall be totalled.