Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Jammu-Kashmir - Subsection Section 111(d) in Transfer of Property Act, 1977 (d)in case the interests of the lessee and the lessor in the whole of the property become vested at the same time in one person in the same right ;
