Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of West Bengal - Section Section 52 in The Calcutta Municipal Corporation Act, 1980 52. (No person to be registered in the electoral roll for more than one constituency or for any constituency more than once.) - Omitted by W.B. Act 36 of 1994.
