Madhya Pradesh High Court
Jkv Multi State Credit Co Operative ... vs The State Of Madhya Pradesh on 4 April, 2016
MCRC-13281-2015 (JKV MULTI STATE CREDIT CO OPERATIVE SOCIETY LTD. Vs THE STATE OF MADHYA PRADESH) 04-04-2016 Shri Subodh Kumar Gupta, Advocate for the applicants. Shri S.S. Chouhan, Deputy Government Advocate for the respondents-
State.
Learned Deputy Government Advocate prays for time to argue the matter.
Prayer is allowed.
List the case under the same head on 12.05.2016. Interim relief to continue.
(SUBHASH KAKADE) JUDGE