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Himachal Pradesh High Court

Jeevan Parkash vs . Amit Kalia on 4 July, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jeevan Parkash vs. Amit Kalia RSA No. 312 of 2019 .

04.07.2022 Present: Mr. Maan Singh, Proxy Counsel, for the appellant.

Ms. Sneh Bhimta, Proxy Counsel, for the respondent.

List after six weeks, as prayed for.

(Sandeep Sharma) Judge 4th July, 2022 (reena) ::: Downloaded on - 04/07/2022 20:04:24 :::CIS