Himachal Pradesh High Court
Jeevan Parkash vs . Amit Kalia on 4 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Jeevan Parkash vs. Amit Kalia RSA No. 312 of 2019 .
04.07.2022 Present: Mr. Maan Singh, Proxy Counsel, for the appellant.
Ms. Sneh Bhimta, Proxy Counsel, for the respondent.
List after six weeks, as prayed for.
(Sandeep Sharma) Judge 4th July, 2022 (reena) ::: Downloaded on - 04/07/2022 20:04:24 :::CIS