Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ajay Kumar vs Itbp & Anr on 9 December, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~44
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 14000/2021
                                   AJAY KUMAR                                   ..... Petitioner
                                                    Through: Mr.Rajesh Kajla, Advocate.
                                                    versus
                                   ITBP & ANR.                               ..... Respondents
                                                    Through: Mr.Ripu Daman Bhardwaj, CGSC
                                                             with Mr.Kushagra Kumar, Advocate
                                                             for UOI.
                                   CORAM:
                                   HON'BLE MR. JUSTICE MANMOHAN
                                   HON'BLE MR. JUSTICE NAVIN CHAWLA
                                              ORDER

% 09.12.2021 C.M.No.44163/2021 Exemption allowed, subject to all just exceptions. Accordingly, the application stands disposed of.

W.P.(C) No.14000/2021

Present writ petition has been filed seeking directions to the respondents to offer to the petitioner an appointment to the post of Assistant Commandant (Engineer) in the ITBP.

Issue notice. Mr.Ripu Daman Bhardwaj, CGSC accepts notice on behalf of the respondents. He prays for and is permitted to file a counter- affidavit within four weeks. Rejoinder-affidavit, if any, be filed before the next date of hearing.

List on 09th May, 2022.

MANMOHAN, J NAVIN CHAWLA, J DECEMBER 9, 2021/KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:13.12.2021 10:07:47