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[Cites 0, Cited by 0] [Section 354AA(1)] [Section 354AA] [Entire Act]

State of Maharashtra - Subsection

Section 354AA(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)that in any streets or portions of streets specified in such notice the elevation and construction of the frontage of all buildings or any classes of buildings thereafter erected or re-erected shall in respect of their architectural features be such as the Corporation may consider suitable to the locality;