Himachal Pradesh High Court
Suman Verma vs . State Of H.P. & Others. on 2 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Suman Verma Vs. State of H.P. & others.
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Cr.MMO No. 645 of 2019 2.3.2022 Present: Mr.Manish Sharma, Advocate, for the petitioner.
Mr.Raju Ram Rahi, Deputy Advocate General, for respondents No. 1 to 3.
Mr.Y.P. Sood, Advocate, for respondents No. 4 and 5. Mr.Sanjay Verma, Advocate, vice Ms.Shalini Thakur, Advocate, for respondent No. 6.
As prayed on behalf of petitioner, list after one week.
(Vivek Singh Thakur), Judge.
2nd March, 2022 (Keshav) ::: Downloaded on - 02/03/2022 20:14:29 :::CIS