Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Spices Cess Act, 1986

2. Definitions.

In this Act, unless the context otherwise requires,--
(a)"Board" means the Spices Board constituted under sub-section (1) of section 3 of the Spices Board Act, 1986;
(b)"prescribed" means prescribed by rules made under this Act; and
(c)"spices" means the spices specified in the Schedule to the Spices Board Act, 1986.