Delhi High Court - Orders
Honda India Power Products Limited ... vs Acit Circle 12(1) New Delhi on 26 July, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 219/2022 & CM APPL.32233/2022
HONDA INDIA POWER PRODUCTS LIMITED (EARLIER
KNOWN AS HONDA SIEL POWER PRODUCTS LTD)
..... Appellant
Through: Mr. Neeraj Jain with
Mr. Aniket D. Agrawal and
Mr. Saksham Singhal, Advocates.
versus
ACIT CIRCLE 12(1) NEW DELHI ..... Respondent
Through: Mr. Abhishek Maratha, Advocate
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 26.07.2022
Issue notice.
Mr. Abhishek Maratha, learned counsel for the Revenue accepts notice. He prays for and is permitted to place on record additional documents as well as judgments that he wishes to rely upon within four weeks.
List on 16th January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J JULY 26, 2022/AS Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.07.2022 19:35:04