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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(f) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(f)the point of presence shall be responsible for receiving, uploading into centralized grievance management system and resolving the grievances pertaining to it..