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Union of India - Section

Section 3 in The Sikh Gurdwaras (Supplementary) Act, 1925

3.

[-] [The amendments to section 12 of the Sikh Gurdwaras Act, 1925, directed by this section were omitted by the Government of India (Adaptation of Indian Laws) Order, 1937. Section later repealed by Central Act I of 1938, schedule.]